Team Symbiosis Law School, NOIDA  comprising of Ms. Shristi Borthakur, Ms. Meerika Bareja, Third Year Learners and Mr. Vaibhav Jeswani, Second Year Learner entered into the finals of 8th ILNU National Moot Court Competition, 2018 and won the Competition too.

The competition was organised by Institute of Law, Nirma University in association with the Competition Commission of India from August 31 – September 2, 2018 at Ahmedabad. The moot proposition was based on competition law and a total of 24 teams across India including several national law schools, participated in this national level competition.

Team Symbiosis Law School, NOIDA won the shield as well as prize money Rs. 40,000 and an internship opportunity with Gaggar & Associates. This was first ever Moot Court Competition of every member of the Moot Court Team.

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