ILS
The Centre for Public Law at ILS Law College, Pune is happy to bring out the second volume of the Public Law Bulletin on the auspicious occasion of Independence Day. Adhering to the goal of continuous innovation, we have tried to introduce some new sections. We hope it will be an engaging read. As always we look forward to constructive criticism and suggestions.  
 
 
Kindly follow us on: Centre for Public Law Blog: https://ilscentreforpubliclaw.wordpress.com/
 
 

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