The admissions for Diploma in Human Rights & Laws will commence from 17th July 2018. Last date for applying is 30th July 2018. Interested students can register themselves online through Net Banking, Credit Card, SBI Branch (Cash Deposit). Admission will be confirmed on payment of the fees.
Number of seats : 50
Fees :
1. Rs 10000 + 18% GST = Rs 11800/- ( Current ILS students )
2. Rs 12000 + 18% GST = Rs 14160/- (Non ILS including ex-students of ILS)
Class timings and days : Every Tuesday and Wednesday 8.00 am to 10.00 a.m.
Course Co-ordinator: Dr Sita Bhatia.
The lectures will begin from 31st July at 8.00 a.m.
Course contents:
Module I: Theoretical/ Philosophical /jurisprudential Approach
Module II: International & Regional Human Rights Approach
Module III: Human Rights under Domestic Laws and case laws
Module IV: Judiciary and Human rights
Module V: Human Rights of various vulnerable persons and groups
Module VI: Study of various commissions on Human Rights
Module VII: a) Media & human rights
b) Public Participation & human rights
c) NGOs & INGOs and human rights
Module VIII: Humanitarian Laws
a) Human Rights & Development
b) Human Rights & Right to self determination
Module IX: Project/Dissertations on various Human Rights topics/issues
Module X: Practical and Legal Training
Duration: 2 semesters
Eligibility: 1. II, III, IV and V year BSL LLB or
2. .All years of Three Year Law Course (LL.B.) or
3. Graduation in any faculty
Seats: Minimum 20; Maximum 40
Classes: Tuesday & Wednesday (1.30 p.m. to 3.30 p.m.)
Assessment Pattern: Written examination 50 marks
Viva-voce 20 marks
Dissertation 30 marks
Total 100 marks
