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ILS alumni shine in Civil Services Examination, 2017

ILS alumni shine in Civil Services Examination, 2017

Reported by Saranya Mishra

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Published on April 30, 2018By Saba

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ILS Pune is proud to announce that our alumni Tapasya Parihar (batch of 2010-2015) and Vallari Gaikwad (batch of 2008 – 2013) passed the Civil Services Examination (CSE), 2017 with flying colours. Tapasya Parihar secured 23rd rank while Vallari Gaikwad secured 131st rank.

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