The Institute of Law Nirma University (ILNU), Ahmedabad team comprising of Saloni Modi, Soham Gurjar and Ekta Jhanjhri have emerged as the winners of prestigious 16th Justa Causa National Law Moot Court Competition Festival 2018 held at Babasaheb Ambedkar College of Law, Nagpur last week from Jan 19-21, 2018. The team constantly worked hard qualifying the Memorial Rounds and beating many prestigious law schools throughout their journey of competition. The team defeated Campus Law Centre (CLC) Delhi University and G.H. Raisoni Law School in semi- final and finals respectively.

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