About: Faculty of Law, Aligarh Muslim University and Surana & Surana International Attorneys, is proud to announce its annual flagship event- Sir Syed & Surana & Surana National Criminal Law Moot Court Competition, 2018, organized as a tribute and in the fond memory of the founder of Aligarh Muslim University Sir Syed Ahmad Khan. It is an attempt at fulfilling his vision of providing quality and value driven education. The National Criminal Law Moot has been conceived with the aim of creating opportunities for learning the development of jurisprudence on emerging trends in Criminal Law besides developing cutting edge skills in research, writing and advocacy.

Click here for Moot Proposition

Click here for Rules.

Venue: The competition shall be held at Faculty of Law, Aligarh Muslim University, Aligarh-202002.

Dates: Friday, 23rd February to Sunday, 25th February, 2018.

Eligibility: The competition is open for students who are studying LL.B three year or B.A.LL.B five year course during the current academic year.

Registration Deadline: The teams must register online by 31st January, 2018. Teams will have to register online at www.moot.in

Important Dates:

Start of Online Registration -15 December 2017

Last dates for seeking clarification – 20 January 2018

Last date for Online Registration – 31 January 2018

Last date for receiving copies of Reg. Form/Approval letter – 1 February 2018

Submission of Travel form – 3 February 2018

Last Date for Submission of Memorials One Hard Copy (both appellant/petitioner and respondent) & Soft Copy by email – 10 February 2018

Submission of Memorials ( Five Hard Copies) – 23 February 2018

During Orientation

Orientation – 23 February 2018

Prelims/Quarters – 24 February 2018

Semifinals, Final, Valediction & Prize distribution – 25 February 2018

Contact: Mr. Faham Ahmed Khan Secretary Moot Society, Law Society Faculty of Law, Aligarh Muslim University Email: amumcs@gmail.com, khan.faham@gmail.com, Ph: +91-73511 48801

Ms. Raveena Secretary, Law Society Faculty of Law, Aligarh Muslim University Email: 9nov94.raveena@gmail.com Ph: +91-79069 20681

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