ILS

The Diploma in Competition Law Programme is designed and conducted by Mr. Naval Chopra, Partner, Shardul Amarchand Mangaldas & Co. Advocates & Solicitors, Delhi. The faculty will be anti-trust practitioners and associates at Shardul Amarchand Mangaldas & Co. Advocates & Solicitors, Delhi.

Modules:

· Competition law and policy

· Relevant Market

· Anti-Competitive Agreements

· Cartels

· Dominant position

· Predatory Pricing

· Merger Control

Eligibility – Any graduate, practicing lawyers and students of 1st year LLB onwards and IIIrd, IVth and Vth BSL LLB.

The lectures will be held on Fridays and Saturdays, 2 p.m. onwards and on Sundays between 9 a.m. -12 noon.

Duration: 12th January to 28th January, 2018

Number of Seats: 50

Registration: Online

Registration dates: 12th December to 11th January

Registration fees: Rs. 20,000 + GST 18%= Rs. 23,600

Contact details: Ms. Deepali Manjarekar – deepali.manjarekar@ilslaw.in, Phone No: 9922969717

Venue: ILS Law College, Pune

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