Institute of Law Nirma University (ILNU) team comprising of Ravleen Chhabra, Priya Khemchandani and Shreshth Vardhan (all 3rd year students) won the 13th South Asian Rounds of the 17th Henry Dunant Moot Court Competition 2017 held in Nepal.

The team in the South Asian Rounds defeated Iran and Pakistan in the preliminary rounds. In the semi-finals they defeated GNLU, Iran, Sri Lanka and Nepal. In the finals they were declared the winners against Sri Lanka. The Indian team shall be representing South Asia in the Asia Pacific Rounds of the Red Cross Henry Dunant Moot Court Competition 2017 in Hong Kong. This team was also the winners of the National Rounds of the Henry Dunant Moot Court Competition 2017.

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