International Cell in association with Research and Publication Cell, Symbiosis Law School, NOIDA has organised a Seminar on ‘Non-Discrimination, Disability and Human Rights’ on September 28, 2017 from 10:30am – 01:30pm. It will be followed by an Interactive Session-cum-Panel Discussion.

The Seminar shall focus on the United Nations Convention on the Rights of Persons with Disabilities, legal capacity and non-discrimination principles. The session will also cover overlapping areas of Criminal Law, Mental Health Law and Human Rights, and in particular, issues of fitness to stand trial in criminal matters and civil detention under Mental Health Laws.

Resourcer Persons include Mr Kris Gledhill, Director, New Zealand Centre for Human Rights Law, Policy and Practice & Senior Lecturer, University of Auckland Faculty of Law, Ms. Megha Nagpal, Assistant Professor & Head – Moot Court Society and Mr. Sai Prasad, Assistant Professor & Mentor (International Moot Court Competitions), Symbiosis Law School, NOIDA.

 

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.