Haryana Police is organising the 2nd Experts Workshop on Criminal Prosecution scheduled to be held on 16th April, 2017 (Sunday). The event will be held at Manav Rachna International University, Faridabad. The Workshop is being organized with the able assistance of Faridabad Police and support of various State Police Departments. SCC Online, India’s premier legal database is proud to be associated with the event. PWC, Birla Sun Life and Manav Rachna University are the other sponsors.
The theme of the workshop is “Criminal Prosecution in India” wherein the invited Experts will share their wisdom on various aspects of this subject. The stakeholders and invitees include Hon’ble Judges of Delhi and Punjab & Haryana High Courts, Judicial Officers of the lower judiciary, senior Police Officers and their nominated IOs, Public Prosecutors and lawyers so that the interaction becomes conducive and knowledge intensive.
The Workshop will be inaugurated by Hon’ble Justice Jasti Chelameswar, Judge, Supreme Court of India. Hon’ble Justice Indira Banerjee, Chief Justice of Madras High Court will preside over the inaugural session.
The Patrons of the event are Mr Ram Niwas, Addl. Chief Secretary to Government, Haryana and Dr. K.P. Singh, Director General of Police, Haryana.
The Convenors of the Workshop are Dr. Hanif Qureshi, IPS, Commissioner of Police, Faridabad; Mr Divyakant Lahoti, Advocate on Record, Supreme Court of India and Mr Shashank Garg, Advocate, Supreme Court of India.
Schedule of the Workshop:
Inaugural Session: Reforming the Criminal Justice System
Session II: Role of Court and Duties of Police Officer
Session III: Financial Frauds, Cyber Crimes and Prevention of Money Laundering Act, 2002
Session IV: Salient features: Prison Reforms, Juvenile Justice (Care and Protection Act), 2015 and Prevention of Corruption Act, 1988
Session V: Role of Forensics in Criminal Investigation and Prosecution
Presentation SCC Online
Session VI: General Principles of Appreciation of Evidence and Role of Public Prosecutor
Session VII: Investigation in Criminal Cases (Role and duties of Investigation officer) and Critical Features of NDPS Act
Valedictory Session: How to bridge the gap between the stakeholders i.e. Government, Police and Courts
Registration: Law students interested in attending the Workshop may register by sending a request email to convenor.expertworkshop2017@gmail.com and amrita@lahotiadvocates.com , with their contact details, name of the college and year. The registration of students is on a first come, first served basis for the first 50 students only. The students will be awarded a certificate of participation.
Venue:Main Auditorium, Manav Rachna International University, Sector 43, Faridabad (Haryana) from 9.30 a.m. to 7.30 p.m.
