The Institute of Law, Nirma University organized its annual flagship event – 7th National Moot Court Competition in collaboration with the Chambers of Mr. K. T. S. Tulsi, Sr. Advocate, Supreme Court of India from 10th – 12th February, 2017 at the Institute in association with SCC Online and EBC as its knowledge partners. The Chief Guest for the evening was Prof. (Dr.) Shamnad Basheer (Founder of Spicy IP and IDIA). We were graced by the presence of Ms. Nimisha Shrivastava, Prof. (Dr.) Purvi Pokhariyal (Director and Dean, ILNU), Dr. Tarkesh Molia (Academic Coordinator. The team of National Law Institute University (NLIU), Bhopal won the moot with GNLU’s Mr. Nilotpalam Tiwari winning Best Researcher; Mr. Ankit Gupta from NLIU won Best Speaker. National University of Advanced Legal Studies (NUALS), Kochi were the Runners up.

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