Based on the principles of International Humanitarian Law,  the Amity International Moot Court Competition, 2016 is set to take place from November 3-5, 2016. With as many as thirty-seven teams participating, this would be the second paperless moot of Amity Law School, Noida. Unlike the usual moots that happen in the Trial Chamber of the International Criminal Court, this moot will deliberate upon the unconventional issues of the moot proposition in the Pre-Trial Chamber of the ICC. This would welcome a new horizon of arguments to make Amity International Moot all the more interesting.

Cash prize, awards and certificate of merit shall be provided for the following categories:

Best Team

Runner-up Team

Best Memorial

Best Speaker

Best Researcher

The Researcher’s Test will be conducted online on the first day of the Competition, i.e., November 3, 2016.  

Contact:  Rabbani Singh (Convener) – +91 9717992258

Shwetank Sharma (Deputy Convener) – +91 9873008404

Aastha Anu (Secretary) – +91 8802067168
For more details: http://amityinternationalmoot.weebly.com/aim-2016.html

For Moot Proposition: http://amityinternationalmoot.weebly.com/moot-problem.html

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