An online complaint box for reporting child sexual abuse, the POCSO e-Box was launched by the Minister for Women and Child Development, Smt. Maneka Sanjay Gandhi. Protection of Children from Sexual Offences (POCSO), e-Box, is an online complaint management system for easy and direct reporting of sexual offences against children and timely action against the offenders under the POCSO Act, 2012.

The e-Box is incorporated prominently in the home page of National Commission for Protection of Child Rights (NCPCR) website http://ncpcr.gov.in/  where a user has to simply push a button named POSCO e-Box. This will navigate to a page with a window containing an animation movie. The animation movie reassures the child that whatever has happened to him/her is not his/her fault and she/he need not feel guilty and that NCPCR is a friend which will help her. After the user presses the arrow on this page, it navigates  to another page where he/ she has to select at least one picture option (describing the category of harassment) and fill the form with details such as mobile number, e-mail and description of the harassment followed by  the ‘submit’ button. The complaint is then registered and a unique auto-generated complaint number is flashed.

Press Information Bureau

Picture Credits: english.webdunia.com

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