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Kumari Justice Indira Banerjee appointed as a Judge of Delhi High Court

Kumari Justice Indira Banerjee appointed as a Judge of Delhi High Court

The President, in consultation with the Chief Justice of India, appointed Kumari Justice Indira Banerjee, Judge of the Calcutta High Court, as

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Published on July 26, 2016September 13, 2016By Sucheta

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The President, in consultation with the Chief Justice of India, appointed Kumari Justice Indira Banerjee, Judge of the Calcutta High Court, as the Judge of the Delhi High Court and directed her to assume charge of her office in the Delhi High Court on or before 08 August, 2016.

Ministry of Law & Justice

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