Appointment of Judges in Orissa High Court

The President in exercise of the powers conferred by Article 217 (1) of the Constitution of India, appointed Shri Justice Biswanath Rao

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The President in exercise of the powers conferred by Article 217 (1) of the Constitution of India, appointed

  1. Shri Justice Biswanath Rao
  2. Shri Justice Sangam Kumar Sahoo
  3. Shri Justice Pramath Patnaik

Additional Judges of Orissa High Court as the Judges of Orissa High Court w.e.f. the date they assume charge of their respective office.

Ministry of Law and Justice

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