The President appointed Shri Justice Tinlianthang Vaiphei, senior-most Judge of the Tripura High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Shri Justice Deepak Gupta relinquishes charge of the office of the Chief Justice of the Tripura High Court consequent upon his transfer as Chief Justice of the Chhattisgarh High Court.

Ministry of Law and Justice

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