The Indian Journal of Arbitration Law (IJAL)  is the flagship biannual journal of the Centre for Advanced Research and Training in Arbitration Law, published under the aegis of National Law University, Jodhpur. IJAL strives to achieve scholarly excellence with the aid of an eminent advisory board and an institution known for its academic excellence. IJAL is published in the months of January and July each year.

You can read more about IJAL and submission policies by clicking HERE

Each issue contains

(i)  Articles – 6,000 or more words.

(ii) Notes – 4,000 to 6,000 words.

(iii)Book Reviews – 1,000 to 2,000 words

IJAL is announcing its upcoming issue, Issue 1 of Volume 5, which is to be published in July 2016. The deadline for submission of manuscripts for the forthcoming issue is April 15, 2016. However, IJAL accepts articles year-round and any manuscript submitted after the aforesaid deadline will be considered for publication in the next issue i.e. Issue 2 of Volume 5.

Manuscripts and further queries may be submitted via email to the Executive Editor at editor.cartal@gmail.com latest by April 15, 2016.

Call for papers is available Here

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