GIMC was held from 3rd to 7th February 2016, 42 teams from 8 countries around the world participated in the 8th edition of  GNLU International Moot Court Competition.

The Moot Problem of GIMC 20?16? dealt with issues pertaining to domestic content requirement, interference in the use of trademarks and imposition of barriers to trade. The runners up for the event are National Academy of Legal Studies and Research, Hyderabad!

The list of other prizes awarded are-

Best Speaker for the Finals: Sadhika Gulati, National Academy of Legal Studies and Research, Hyderabad

Best Speaker for the Preliminary Rounds: Michael Jones, George Washington University, USA

Best Memo: Symbiosis Law School, Noida

Best Researcher: Yojit Pareek, Indian Law Society’s Law College, Pune

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