Ms. Saranya Mishra, currently pursuing her B.A.LL.B. degree from ILS Law College, Pune, bagged the Second Prize in the National Legal Drafting, conducted as a part of the National Legal Fest “14th Justa Causa”, organised by the alma mater institution of inter alia HMJ S.A. Bobe, Supreme Court and former HMJ V.S. Sirpurkar, Supreme Court, RTMNU Dr. Babasaheb Ambedkar College of Law, Nagpur. The Prize consisted of a Trophy, Cash Prize and a Certificate. Such a feat, by a student of her age, considering the fact that she is only in the IInd Year of her degree, is not a common scenario.

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