Bar Council of Kerala, Kochi in collaboration with the M.K. Nambyar Academy for Continuing Legal Education Trust is organising a National Seminar on “Continuing Legal Education: An Agenda for Professional Development” on January 16th, 2016.  The Seminar will be inaugurated by Minister of Law & Justice. Shri D. Sadanand Gowda.

The seminar is organised on the occasion of foundation laying ceremony of the M.K. Nambyar Academy for Continuing Legal Education The foundation for the academy will be laid by Hon’ble Mr. Justice T.S . Thakur, Chief Justice of India. Hon’ble Shri Oommen Chandy, Chief Minister of Kerala will be the Chief Guest of the foundation laying ceremony. The ceremony will be presided over by Shri Joseph John, Chairman, Bar Council of Kerala. Hon’ble Mr. Justice Kurian Joseph, Judge, Supreme Court of India, Hon’ble Mr Justice Ashok Bhushan, Chief Justice of Kerala and Shri V.S. Achuthanandan, Leader of Opposition will be the Guest of Honour.

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