Institute of Law, Nirma University announces 6th edition of their annual flagship event, 6th ILNU International Moot Court Competition, 2016 that is scheduled to be held from 12th February 2016 to 14th February 2016.
The Institute have earlier effectively organized Five Moot Court Competitions, two on Constitutional Law and Corporate law and the rest on International law; apart from the flagship ILNU Moot Court Competitions, it gives us immense pride to inform you that the Mooting Culture at the Institute of Law has been recognized by various organizations like BCI and ICRC, who gave us the opportunity to organize the 27th BCI All India Inter University Moot Court Competition in the year 2012 and 14th Henry Durant Memorial Moot Court Competition, North Zonal Rounds in 2014.
The Moot preposition of the 6th ILNU All India Moot Court Competition 2016 will be on Public International Law.
The college cordially invite participation in the above-mentioned competition. The Universities can provisionally register themselves by mailing  on mootcourt.ilnu@nirmauni.ac.in.
In case of any clarifications regarding the event, feel free to contact the following:
Ms. Avni Jain. – +91-9828111109
Ms. Rashi Bharadwaj – +91-9998770578
Ms. Kanak Shree Chauhan. – +91-9558493546

For Moot Problem, Rules and Registration Form, click HERE

 

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