On 03.11.2015, it was notified that the Supreme Court Legal Services Committee is organising National Lok Adalat on 12.12.2015 in the Supreme Court premises. The advocates/parties are requested to send their consent on or before 27th November, 2015 in the matters which are complete, ready and are pending before the Hon’ble Supreme Court for listing the matters before the National Lok Adalat.

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