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Acharya Devvrat appointed as the Governor of Himachal Pradesh

Acharya Devvrat appointed as the Governor of Himachal Pradesh

On 08.08.2015, the President of India appointed Acharya Dev Vrat as the Governor of Himachal Pradesh with effect from the date he

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Published on August 12, 2015November 3, 2015By Sucheta

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On 08.08.2015, the President of India appointed Acharya Dev Vrat as the Governor of Himachal Pradesh with effect from the date he assumes charge of his respective office.

-Press Information Bureau

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