Reported by Nirun R.N.
The Kerala Law Academy Moot Court Society is organizing its 26th All India Moot Court Competition for Kerala Law Academy Trophy on 12th to 14th February 2015. It is one of the oldest Moot Court Competitions in the country.
Eligibility
Each team from Law Colleges, Law Schools/Law Universities, Faculties/University Departments of Law recognized by Bar Council of India can be participated in the Competition. Each team shall be comprised of two speakers and a researcher. The participants shall be pursuing 3 year or 5 year LL.B/ B.L./ B.G.L.
Registration
Provisional Registration shall be done by sending e-mail to kla@asianetindia.com or keralalawacademy@gmail.com . Upon the receipt of confirmation e-mail, the participants are required to send the duly filled Proforma of Registration along with Demand Draft of Rs. 5000/- as registration fee payable at Thiruvananthapuram drawn in favour of “Kerala Law Academy Moot Court Society” on or before 20th January 2015.
Accommodation
The organizers shall provide accommodation and other facilities for the team members from 11th evening to 15th morning.
For Moot Proposition, Proforma of Registration, Rules and Regulations, click here
For more details, contact
Anil Kumar G. (General Secretary, Moot Court Society) : +919447005946
Sreehari I. (Student Convenor) : +919995217473
