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Know Thy Judge | From Student Union to the Supreme Court: Justice Aravind Kumar’s dynamic journey & important judgments

Know Thy Judge | From Student Union to the Supreme Court: Justice Aravind Kumar’s dynamic journey & important judgments

Published on July 14, 2025July 14, 2025By Santosh Singh

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Previous storyKnow Thy Judge | From Student Union to the Supreme Court: Justice Aravind Kumar’s dynamic journey & important judgments

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