In furtherance of the responsibility towards the cause of the environment, the Hidayatullah National Law University in collaboration with the Global Network for Human Rights and the Environment is organizing an International Conference on Rights of Nature for Sustainable Development. The Conference will bring together specialists from varied backgrounds for a cross-disciplinary discussion on the Rights of Nature.

The Conference will work on two components, a Panel Discussion of an hour’s duration among Scholars from abroad & India,  and a Paper Presentation of the Selected Paper of  two hour’s duration .It is proposed that the selected papers will be published.

The broad themes that will receive attention are – Rights of Nature v. Rights to Nature, Rights of Nature v. Sustainable Business, Rights of Nature and Role of the Stakeholders for Sustainable Development, Rights of Nature and Role of Institutional Mechanism, Rights of Nature and Human Rights, Rights of Nature and  Green Economy, Rights of Nature and  Global Biodiversity, Rights of Nature and Greening Finance, Rights of Nature and  International Trade.

About HNLU

Hidayatullah National Law University (HNLU) was established under the Hidayatullah National University of Law, Chhattisgarh, Act, (No. 10 of 2003). It is recognized by the University Grants Commission u/s 2(f) and 12(B) of the UGC Act, 1956, and also by the Bar Council of India u/s 7 (1) of the Advocates Act, 1961. HNLU is the first National Level Institute established in the new State of Chhattisgarh in the year 2003 and the sixth Law University in the country. HNLU has been ranked 5th in India Today Ranking 2021 and 51-100 on crisis management during COVID by the World’s Universities with Real Impact (WURI) Ranking 2021 and 201-300 among the innovative and emerging Universities by WURI and is set to scale new benchmarks in the years to come.

Hon’ble Mr. Justice Arup Kumar Goswami, Chief Justice, High Court of Chhattisgarh is the Chancellor of the University. Prof. (Dr.) V. C. Vivekanandan, former MHRD Chair Professor of IP Law at NALSAR University and also former Dean of the Rajiv Gandhi School of Law, IIT Kharagpur and School of Law, Bennett University is the Vice-Chancellor of the University. Prof. (Dr.) Uday Shankar is the Registrar of the University.

Conference Theme 

June 5 is celebrated as World Environment Day to commit to the cause of protection of the environment and increase awareness amongst people. In the last six decades, the Day serves as a platform to deliberate a range of issues such as marine pollution, human overpopulation, global warming, and wildlife crime. The concept of Rights of Nature has evolved over the past decade on a wide range of national and international issues and it’s been reflected in court decisions as well. In the last couple of years, the rivers Ganges and Whanganui, etc. have attracted news for being recognized as possessing legal personality and rights. Rights of Nature have been observed as a catalyst for changing global governance to solve critical environmental challenges.

The theme of this year is ‘Only One Earth’, highlighting the need to live sustainably in harmony with nature by bringing transformative changes. The policy prescriptions, legal instruments, and advocacy will play a significant role in fulfilling the thematic goal identified this year.

In pursuant to the responsibility toward the cause of the environment, the Hidayatullah National Law University along with the Global Network for Human Rights and the Environment is organizing an International Conference on Rights of Nature for Sustainable Development. The Conference will bring together people from a range of specialists and backgrounds for a cross-disciplinary discussion on the rights of nature

Partnership

HNLU is going to organize the international conference along with the Global Network for Human Rights and the Environment (www.gnhre.org)

Structure Of The Conference

The Conference will be organized in the following two parts:

  • Part A: Panel Discuss – Scholars from abroad/India (4 panellists) – One-hour duration
  • Part B: Presentation of Selected Paper – Two Hours Duration

Broad Themes

Articles / Research papers are invited on any of the following sub-themes:

  • Rights of Nature v. Rights to Nature
  • Rights of Nature v. Sustainable Business
  • Rights of Nature & Role of the Stakeholders for Sustainable Development
  • Rights of Nature & Role of Institutional Mechanism
  • Rights of Nature & Human Rights
  • Rights of Nature & Green Economy
  • Rights of Nature & Global Biodiversity
  • Rights of Nature & Greening Finance
  • Rights of Nature & International Trade

These sub-themes are only suggestive and are not exhaustive. Papers that are not covered under the above-mentioned sub-themes yet holding relevance in the thrust area may also be considered.

Call for Papers

Papers are invited from the Academicians, Judicial Officers, Researchers, Professionals, Practitioners, Students of law, and environmental science, and other stakeholders on the emerging issues and related areas on the broader sub-themes given above.

The Selected papers will be published based on quality.

Dates To Remember

Deadline for the Submission of Full Paper with Registration fee: May 31, 2022 (Tuesday)

Intimation of Full Paper Acceptance for Paper Presentation: June 1, 2022 (Wednesday)

Date of Conference: June 5, 2022 (Sunday)

Registration Fees

  • For Academicians/Professionals and Research Scholars: INR 500 (For Co-authors INR1000)
  • For Students: INR 300 (For Co-authors INR 600)
  • For participation only: INR 200

Note:

Co-authorship of up to two co-authors is allowed. In case co-authors are from two different heads mentioned above respective registration fees shall be paid individually.

Bank Details

Account Holder’s Name: Registrar, Hidayatullah National Law University, Raipur

Bank Name: IDBI Bank

Account No.: 1188102000000806

IFSC Code: IBKL0001188

MICR Code: 492259503

Branch Name: HNLU Campus Branch, Uparwara, Naya Raipur

Account Type:  Current A/C

Submission Guidelines

  1. The abstract of 200 – 250 words accompanied by a brief profile of the author/s indicating his/her email ID, contact number, designation, and official address.
  2. The word limit for a full paper along with an abstract is 2500 – 3000 words (excluding footnotes) submitted in MS Word Format.
  3. It must be typed in Times New Roman Font Size 12 on A4 size paper with1” margin on all sides with 1.5-line spacing.
  4. Plagiarized papers shall be summarily rejected.
  5. For references and bibliography, the author(s) are required to follow the Bluebook: A Uniform System of Citation.

For more details, refer Brochure on International Conference on Right of Nature

Contact Details:

For further queries and additional information, please contact:

Dr. Ankit Awasthi (Secretary)

Email id: conference@hnlu.ac.in

Telephone No.: 7355235075

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