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3 Judges appointed to Orissa High Court

3 Judges appointed to Orissa High Court

Appointment of Judges | Orissa High Court Following 3 Judges appointed to Orissa High Court: Mrugankar Sekhar Sahoo Radha Krishna Pattanaik Sashikanta

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Published on October 14, 2021October 14, 2021By Bhumika Indulia

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Appointment of Judges | Orissa High Court

Following 3 Judges appointed to Orissa High Court:

Mrugankar Sekhar Sahoo
Radha Krishna Pattanaik
Sashikanta Mishra

Ministry of Law and Justice

[notification dt. 13-10-2021]

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