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Bombay HC suspends Judicial Proceedings due to shortage of staff because of heavy rains

Bombay HC suspends Judicial Proceedings due to shortage of staff because of heavy rains

Due to an acute shortage of staff because of heavy rains in Mumbai today, the Benches are unable to take up the

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Published on September 23, 2020By Bhumika Indulia

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Due to an acute shortage of staff because of heavy rains in Mumbai today, the Benches are unable to take up the matters on their respective boards.

Judicial Proceedings for the day have been suspended. Those matters on the board today will be taken up tomorrow, i.e. 24th September, 2020.

Please refer the notice here: NOTICE

Bombay High Court

[Notice dt. 23-09-2020]

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