Centre of Competition Law and Market Study (CCLMS), Institute of Law, Nirma University, Ahmedabad in collaboration with CUTS Institute for Regulation and Competition (CIRC), India is organising 1st Webinar on the topic “Deal -Value Merger Threshold: Is It The Way Forward?”. The Webinar is scheduled on 16th June 2020 at 04:00 PM.
The keynote panelists for the Webinar are –
1) Mr. Bharat Bhudolia
Partner – Competition Law/Antitrust at AZB & Partners, Mumbai
2) Ms. Deeksha Manchanda
Managing Associate – Competition Law at Chandhiok & Mahajan, Advocates and Solicitors, Delhi
3) Mr. Anshuman Sakle
Partner – Competition Law at Cyril Amarchand Mangaldas, Mumbai
The panel will be moderated by Ms. Juhi Hirani, Student Advisor, Centre for Competition Law and Market Study.
The interested participants are requested to mandatorily register to the following link provided, wherein the Login details would be provided at your registered Email ID before the webinar.
Click HERE
