School of Law, CHRIST’s moot team consisting of Ananyaa Jagirdar, Siddharth Urs and Sidharth Ray participated in the national rounds of Frankfurt Investment Arbitration Moot Court Competition 2019 and have qualified to represent India and School of Law, CHRIST at the World Rounds which is going to be held in Frankfurt, Germany.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.