The Constitution (One Hundred and Third Amendment) Act, 2019 has been brought into effect on 14-01-2019, as notified vide S.O. 292(E), by the Central Government on 14-01-2019, in exercise of the powers conferred by sub-section (2) of section 1 of the Constitution (One Hundred and Third Amendment) Act, 2019.
It was passed by the Rajya Sabha on 09-01-2019 as The Constitution (One Hundred and Twenty- fourth Amendment) Bill, 2019, and was assented to by the President on 12-01-2019.
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