The National Civil Aviation Policy, 2016, has been amended vide F. No. AV-19032/5/2015-AAI-MOCA by the Central Government, in exercise of the powers conferred by sub-section (a) of Section 26 of the Policy, with the approval of the Competent Authority.
The amendment has been made in paragraph 14, in clause (d), for the word and figures, “from 1st January, 2019”, the words and figures, “from 30th June, 2020” shall be substituted, w.e.f. 07-01-2019.
