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Appointments & Transfers
Delhi HC | Appointment of Judges

Delhi HC | Appointment of Judges

Appointments & Transfers News

Published on November 24, 2018November 24, 2018By Auroshree

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The President appointed Shri Manoj Kumar Ohri, to be a Judge of the Delhi HC, with effect from the date he assumes charge of his office.

Ministry of Law and Justice

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Previous storyConviction of an accused based primarily on the testimony of victim, who had not seen him committing the offence, deserves to be set aside

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