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TNNLU wins runners up trophy at XXI Sri S C Javali Memorial National Moot Court Competition

TNNLU wins runners up trophy at XXI Sri S C Javali Memorial National Moot Court Competition

Reported by Supriyo Ranjan Mahapatra

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Published on November 11, 2018November 10, 2018By Bhumika Indulia

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The team comprising of Vinudeep R, Ashwin Bala Someshwerar B E and Sreelakshmi B, TNNLU wins the Runners Up Trophy At the XXI Sri S C Javali Memorial National Moot Court Competition, Dharwad held on 13th and 14th of October 2018.

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