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Patna HC | Justice M.R. Shah appointed as Chief Justice

Patna HC | Justice M.R. Shah appointed as Chief Justice

Appointments & Transfers News

Published on August 5, 2018November 16, 2018By Auroshree

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The President appointed Justice MukeshKumar Rasikbhai Shah (Judge of the Gujarat High Court), to be the Chief Justice of the Patna High Court, w.e.f. the date he assumes charge of his office.

Ministry of Law and Justice

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Previous storyDelhi HC | Justice Rajendra Menon appointed as Chief Justice

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