CONTENTS
ARTICLES
India’s New IP Policy: A Bare Act?
Shamnad Basheer and Pankhuri Agarwal……………………………………………..77
It’s All about Principle: How Patent Trolling, Overbroad Patents, Evergreening, and Patent Shelving Represent a Departure from the Patent Clause and how to Return to the Principle of the Patent Clause
Morgan L. Stringer……………………………………………………………………………….103
TRAI Tariff Orders – Effect on Broadcasting Sector
Ameet B. Naik………………………………………………………………………………………..132
Zero Rating as the Demon and the Saviour: Rethinking Net Neutrality and Freedom of Expression for the Global South
Smarika Kumar……………………………………………………………………………………..146
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