TABLE OF CONTENTS
ARTICLE
On Capital Punishment
— Prof. Faizan Mustafa & Yogesh Pratap Singh …………………………………………………………………………………………….. 1
Collegium and Appointment of Judges at Supreme Court: Has Supreme Court Become Imperium in Imperio
— Abhishek Mishra ……………………………………………………………………………………………………………………………………….. 18
Development and Participation under the New Land Acquisition Legislation: A Paradigm Shift or A Safety Valve
— Amita Punj ………………………………………………………………………………………………………………………………………………… 42
Stem Cell Patents and Related Policy Issues in Biotechnological Research
— Manish Singh & Shambhavi Mishra ………………………………………………………………………………………………………….. 56
Social Audit of Child Care Institutions (CCIs): Experiences from Uttar Pradesh
— Kumar Askand Pandey & Anurag Bhaskar ……………………………………………………………………………………………….. 70
The Challenges and Prospects of International Commercial Arbitration in India
— Prasenjit Kundu ……………………………………………………………………………………………………………………………………….. 87
Critique of the Jurisprudential Case Against the Constitutional Socio-Economic Rights
— Manwendra Kumar Tiwari ………………………………………………………………………………………………………………………. 101
Human Right to Primary Education in India: Are We Achieving the Objective of RTE? A Study of Slum Children in the City of Ludhiana, Punjab
— Aman A. Cheema ……………………………………………………………………………………………………………………………………. 119
Reasonable Accommodation of the Differently Abled – Expanding The Horizons Towards More ‘Meaningful’ Accommodation
— Aparna Singh & Ashna Singh K ………………………………………………………………………………………………………………. 132
Role of TRIPS in Transfer of Environmentally Sound Technologies to Developing and Least Developed Countries
— Mohammad Umar …………………………………………………………………………………………………………………………………. 146
A Critique of The Judicial Standards and Accountability Bill, 2012
— Priyanka Majumdar ……………………………………………………………………………………………………………………………….. 159
Cyber Stalking and the Plight of Women in India – A Legal Perspective
— Archana Sarma ……………………………………………………………………………………………………………………………………… 175
Fostering Inclusive Growth Through A Thrust on Women Entrepreneurship
— Mitali Tiwari …………………………………………………………………………………………………………………………………………… 193
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