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Not Just Documents.

Ask legal questions and receive cited answers grounded in India's most trusted legal database.

65+ lakh documents
Verified citations
Built for Indian law

For decades, legal research was a hunt for precedents.

Now, advantage belongs to those who synthesize strategy faster.

FASTER RESEARCH Upto 10x

Faster initial case analysis. Complete case research in minutes, not days.

STRONGER OUTCOMES 89%

Fewer factual errors with our Retrieval-Augmented Generation (RAG) based system.

RELIABLE RESULTS Verifiable

Traceable, hyperlinked citations for verification backed by SCC Online's® trusted legal database.

Go from Questions to Solutions

Describe Your Legal Problem Get Structured Solutions Verify with SCC Online®

Describe Your Legal Problem

Explain your legal issue in natural language. Include relevant jurisdiction, dates, and context. AI Pro understands complex legal scenarios and breaks them down for analysis.

Describe Your Legal Problem

Get Structured Solutions

Receive reasoned legal analysis, potential remedies, and strategic approaches—not just a list of cases. Every recommendation is explained with clear legal reasoning.

Get Structured Solutions

Verify with SCC Online's® trusted legal database

All solutions are backed by citations to relevant cases, statutes, and SCC-curated materials. Built on the legal database that professionals have trusted for decades.

Trust SCC's Authority

A legal query can reveal your client's strategy.
AI Pro keeps everything confidential.

No training on user data.

Unlike ChatGPT, your queries and data are never used for training. Your legal research remains confidential and secure.

Compliance Ready

Compliant with EU AI Act & DPDP Act. Built to meet the highest regulatory standards.

Your data is yours.

Complete separation between your data and AI training pipelines. No cross-contamination, ever.

Pricing and Plans

AI Pro plans combine SCC Online Web Edition with the AI Pro module. Database coverage varies by plan.

SCC ONLINE®

AI Pro

AI-powered structured legal research built on SCC Online Web Edition Platinum.

Web Edition Platinum + AI Pro module

 
₹ 48,500 / user / year
+ 18% GST
  • SCC Online Web Edition Platinum (320+ databases)
  • AI-powered legal analysis & solution reports
  • Verified citations linked to authoritative sources
  • TruePrint™ Technology
  • SmartSearch & Boolean Search

Ideal for: Litigation, statutory, and core Indian legal research

SCC ONLINE®

AI Pro Plus

All AI Pro features, along with foreign and international coverage

Web Edition Platinum Plus + AI Pro module

 
₹ 64,500 / user / year
+ 18% GST
  • Everything in AI Pro
  • Expanded coverage (400+ databases)
    • 23 Foreign Courts
    • English Law (ICLR Licensed)
    • Singapore Law (LawNet)
    • International materials

Ideal for: Legal professionals who want a wider coverage including foreign and international law

SCC ONLINE®

AI Pro Corp

All AI Pro features, along with enhanced Corporate Law coverage.

Web Edition Platinum + Corporate Law Add-on + AI Pro module

₹ 63,500 / user / year
+ 18% GST
  • SCC Online Web Edition Platinum
  • AI Pro module
  • Corporate Law & Practice Add-on:
    • Company Cases (Comp Cas) since 1930 with TruePrint™
    • Company Cases (OL) since 2017 with TruePrint™
    • Enhanced Corporate Law coverage

Ideal for: Corporate lawyers, in-house teams, company law practitioners.

Already using SCC Online® Web Edition?

Log into your Web Edition dashboard and click on the new AI Pro tile to upgrade to AI Pro and get AI-powered legal analysis on top of your existing subscription.

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SCC Online® Dashboard

Frequently Asked Questions

How is AI Pro different from ChatGPT?

AI Pro is grounded exclusively in SCC Online's® authoritative legal database and provides verified, hyperlinked citations with every response. Unlike general-purpose AI tools, every answer is traceable to its source.

Can I verify AI Pro's responses?

Yes. Every answer includes hyperlinked source references that link directly to the original cases, statutes, and materials on SCC Online®.

Is my data used to train AI models?

No. AI Pro operates under a strict no-training-on-user-data policy. Your queries and research remain completely private and confidential.

What all databases does AI Pro have access to?

AI Pro works across all the content available in your SCC Online® Web Edition subscription. It includes case law, statutes, and other subscribed materials. For users with Tax and Corporate add-ons, AI Pro also incorporates those databases into its responses.

Is AI Pro included in my SCC Online® subscription?

No. AI Pro is a separate add-on module to your existing SCC Online® Web Edition subscription. AI Pro works on the content available under your subscribed Web Edition plan.