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Text of judgments
Supreme Court Cases Full Text on CD-ROM offers coverage of the
case-law of the Hon'ble Supreme Court of India, including both reportable as well as
non-reportable cases.
Material contained in the CD-ROM covers more than 194 bound volumes
of the Supreme Court Cases (over 1,50,000 printed pages) including
all the additional and supplementary volumes of SCC.
The Premium version of Supreme Court Cases Full Text on CD-ROM also
includescases of the period prior to the start of publication of Supreme Court Cases.
The period of coverage of the Full Text of the Judgments is from 1969
onwards for the Standard product and 1950 onwards for the
Premium product.
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True Printouts
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The Supreme Court Cases Full Text on CD-ROM has a unique and
unparalled feature : the ability to provide exact reproductions of the pages of the
Supreme Court Cases law report. The printouts are facsimile reproductions of the pages of the law report and can be
produced before a court of law, in lieu of photocopies.
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Full text of Articles
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The full text of the Articles published in Supreme Court Cases
is included in the Supreme Court Cases Full Text on CD-ROM (Premium Edition).
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