|
Facility for ‘Annotation’ and ‘Bookmarks’
The user can add his own annotations, remarks or pointers to any of the case-notes.
These annotations will be stored with the information database itself and can be
searched at will later on.
Individual case-notes can also be "bookmarked"
at the user’s preference for easy retrieval and reference.
|
Multiple Searches available simultaneously
|
This feature of SCC Online Case Finder enables you to have multiple
simultaneously available search results. This means that at any given
time you can have several search results available without having to
re-execute those searches.
|
View search results of multiple
Information Databases
|
This feature of SCC Online Case Finder enables you to search
multiple Information Databases simultaneously and view the results
of all the search areas at the same time. The results of each Information
Database searched are available as a tab in the Results box.
|
Notes of Articles published in Supreme Court Cases
|
Notes based on the incisive articles published in Supreme Court Cases
are now included in the Premium range of products. These can be searched in the same manner
as the case-notes.
|
|
