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 Easy to follow Instruction Manual

The Combined Instruction Manual for SCC Online Case Finder 2003 & Supreme Court Cases Full Text on CD-ROM is very lucid, simple and well-illustrated. It contains step-by-step instructions and examples for easy understanding of the features of the program.

 Regular Updates
   through the Update Service

Subscribers to the Update Service will be provided regular updates of the latest information. New updated CDs will be sent every quarter to the subscribers and Interim updates will also be made available frequently on our Internet site, thus making the Information Database up-to-date on a recurrent basis.
Case Finder has a regular and reliable update service which is now in its seventh year of successful operation.
Note : Interim updates are not available for Supreme Court Criminal Case Finder


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