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Search results
arranged in one-line format for quick selection
The results of the query made to the information database are presented in one-line
format with option of alphabetical topic-wise, party-wise or chronological order.
The user can then select and read the case-notes most relevant to him. The compact
and comprehensive case-notes contain rulings in a capsule form
along with party names, citations and relevant annotations. They can be studied on
the computer screen itself and/or printed out for immediate use or future reference.
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Bench strength information
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Each note also lists the number of Judges on the Bench so that
strength of the ruling can be assessed/compared.
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Preparation of ‘short list’
before printing
Users of Case Finder can select and compile a list of the case-notes of their
interest in a ‘Print List’ while browsing through the
Information Database. This list can then be reviewed at the end of the session
and unwanted case-notes deleted before taking a final printout. The Print List
can also be saved for later review or continuation of research. This feature helps
to organise the research as well as saves printing time and paper.
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