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The search software of the Case Finder is very easy to use and no previous computer experience is necessary. Extremely user friendly, this software program runs on the Microsoft® Windows™. Even a novice will find it very easy to use.
 
So much so that many of our users find using the Case Finder search program easier than searching through books.

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The Information Database of SCC Online Case Finder has been meticulously prepared by the experienced editorial staff of the well-known law report ‘Supreme Court Cases’ and SCC Digests. The rulings have been properly extracted and classified under various topic/statute and sub-topic headings. With such credentials, Case Finder has won the faith of thousands of professionals and the user can place full confidence on it.

 Cross-citations to all important journals

The SCC Online Case Finder is based on reporting in ‘Supreme Court Cases(SCC) and other leading law reports for the widest coverage of the Supreme Court case-law. Cross-citations are provided of other selected journals like AIR, ITR, STC, Comp Cas, Cri LJ, LLJ, LLN, Lab IC, SLR, ELT, etc. and other notable provincial and specialised journals.


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