PRESS RELEASE
Manupatra undertakes to replace/remove text of Supreme Court judgments taken from SCC... (Click for full order)
 
NEWS
Privy Council notes and full text of judgments now available. For details contact our staff.

NEWSLETTER
Receive information when a new interim update is released !
 
e-mail address
subscribe
unsubscribe


 Convenience and Speed
   that you will marvel at

SCC Online Case Finder is a very powerful computer software program which helps the busy legal professional research the massive legal information database by just the touch of a few keys at lightning speed.

 A continuous facility
   always available on your computer

The entire information database of the SCC Online Case Finder is on only one CD-ROM. It will be installed on your own personal desktop or laptop computer, and can be used endlessly on demand whenever you wish.
 
Thus, you can utilise the information at your convenience, at any time of day or night, and as often as you want! This gives you complete flexibility and control over your research with full secrecy and confidentiality.

 Can be installed by the user himself

The installation procedure for the Case Finder software program is extremely simple. Any user familiar with Microsoft® Windows™ can install Case Finder and its update without the assistance of any professional.


Practical LawyerEastern Book Co. Online Store Eastern Book Company SCC Online - Lucknow (Address) SCC Online - N.Delhi (Address)
e-mail : sales@scconline.com
©2008, EBC Publishing Pvt. Ltd.