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Supreme Court Case Finder with Supreme Court Cases Full Text on CD-ROM

Supreme Court Cases Full Text on CD-ROM contains Full Text of the judgments of the Supreme Court of India from 1950-2004.
 
The CD-ROM provides more coverage of the case-law of the Hon'ble Supreme Court as it includes both reportable as well as non-reportable cases. It is a very popular and authentic software program and database from the publishers of the widely acclaimed journal "Supreme Court Cases" (SCC) now in its 36th year of reporting the judgments of the Supreme Court of India.
 
The CD-ROM contains over 216 volumes of SCC (over 1,50,000 printed pages) as well as cases of the period prior to the start of publication of SCC in 1969 i.e. for the years 1950 to 1968.
 
Supreme Court Cases Full Text on CD-ROM has a unique and unparalleled feature : the ability to provide exact reproductions of the pages of the "Supreme Court Cases" law report. The print-outs are facsimile reproductions of the pages of the law report and can be produced before a court of law, in lieu of photocopies.
 
The combined product includes Supreme Court Case Finder containing case-notes (digest notes) from the judgments of the Supreme Court of India of the period 1950-2004 and also incorporates the ease of use associated with Supreme Court Case Finder.
 
Supreme Court Cases Full Text on CD-ROM is a proven resource for the judgments of the Supreme Court of India.
 
All this is complemented by regular updates to the information database by quarterly replacement of CDs and weekly/fortnightly interim updates on the internet.
 
Two versions of Supreme Court Cases Full Text on CD-ROM are available. To see a feature by feature comparision, see the Comparision Chart.
 
Supreme Court Cases Full Text on CD-ROM
 
 

Convenience and speed
A Continous facility
Easy Installation
No Intricate Commands
Authentic and Reliable
Cross-citations
Intelligent Search
Search Results
Benchstrength
Short Listing for printing
Easy Instruction Manual
Regular updates
Annotation & bookmark
Multiple searches
Simultaneous results
Article notes
Text of judgments
True prints
Text of articles
 
 

The Comparision Chart gives a feature by feature comparision of the products to help you decide which product is right for you.


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