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Manupatra undertakes to replace/remove text of Supreme Court judgments taken from SCC... (Click for full order)
 
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Privy Council notes and full text of judgments now available. For details contact our staff.

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Key Features and Benefits of
Supreme Court Case Finder

  • Covers the complete period right from 1950 till date (with updates)
  • Covers all topics and statutes.
  • Includes notes from articles published in Journal Section of Supreme Court Cases.
  • Compact and comprehensive case-notes contain ruling in a capsule form along with party names, citations, names of Judges, bench strength, date of decision and relevant annotations.
  • Authentic and reliable case-notes have been prepared by the editorial team of Supreme Court Cases (SCC)
  • Cross-citations to all the important journals like SCC, AIR, ITR, Comp Cas, Cri LJ, STC, LLJ, LLN, Lab IC, SLR, ELT etc.
  • User friendly and powerful search program, widely acknowledged as the easiest to use.
  • Case references can be obtained by Random Search, Topic-wise Search or Party-name Search
  • "Word Assist" checks spelling of your queries and shows alternatives.
  • Search Results can be easily arranged topic-wise/ chronological/ party-wise in ascending or descending order.
  • "Search within Search" is a unique feature which is very helpful for quickly narrowing down to the most important desired rulings.
  • "Multiple Search" allows multiple simultaneously active searches to be conducted providing flexibility.
  • Clicking on case-name shows all other rulings of that case.
  • "Hot links" in text of case-note lead to other case material.
  • Facility for adding notes or memos in "Annotations" on the case-notes. These annotations can also be searched and printed.
  • Facility of "Bookmarks" which return you to the case-note as well as the Search which led to the case-note.
  • User created "print list" can be saved and retained for later references under user defined file name.
  • Regular updates available through the update service, now in its seventh successful year of operation, keep your database updated and your knowledge abreast of the latest developments. New updated CDs are sent quarterly.
  • Interim updates are made available on our Internet site which can downloaded for even faster updations.

Additional Key Features and Benefits of
Supreme Court Cases Full Text on CD-ROM

  • Search possible in the full text of the judgments, as well as in the accurate and incisive headnotes
  • Includes text of articles published in Journal Section of Supreme Court Cases.
  • "True printouts" provide exact reproduction of pages of Supreme Court Cases, and can be produced in a court of law with confidence.


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