SCC Online Case Finder 2008
SCC Online Case Finder 2008 contains case-notes (digest
notes) from the judgments of the Supreme Court of India of the period 1950-2005.
The case-notes are based on reporting not only in "Supreme Court Cases"
but also in other leading law reports. SCC Online Case Finder 2008 has
wide coverage of the Supreme Court case-law and cross-citations of leading Indian law reports are
also provided.
Prepared by the same editorial team that brings you the well well known law report
"Supreme Court Cases", the information database can be
relied on with full confidence.
The information database and search tools are designed to quickly and easily
find the relevant information and thereby save the user's time and energy.
Three methods of searching the information are provided
- Random Search -- where the user is able to specify his own search words
- Topic-wise Search -- where the user selects from a list of topics and statutes
- Name search -- where the names of the party is used to locate the relevant case
SCC Online Case Finder 2008 is an extremely easy to use
legal research tool. Utilising the latest technology, the user interface is
so simple to use that even first-time users are able to achieve productivity on
this program within a few minutes.
All this is complemented by regular updates to the information database by quarterly
replacement of CDs and weekly/fortnightly interim updates on the internet.
Two versions of SCC Online Case Finder 2008 are available. To see a
feature by feature comparision, see the Comparision Chart.
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