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The publishers of Supreme Court Cases (SCC) are proud to present yet another version of their revolutionary research tool for the legal community - the Supreme Court Case Finder 2007 law information database!
 
The Supreme Court Case Finder Information Database and search program available on CD-ROM is a proven source for quick retrieval of case-law precedents of the Supreme Court of India.
 
 
Our expertise in law publishing combined with our experience of the past eleven years and feedback from many of our users has enabled us to produce a new version of Case Finder which has many improvements over the earlier versions.
 
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Supreme Court Case Finder 2007

Supreme Court Cases Full Text on CD-ROM
 
Addional information databases are now available for several High Courts as well as one for Central Statutes. These are available for both Supreme Court Case Finder 2007 as well as Supreme Court Cases Full Text on CD-ROM .
 
 

Convenience and speed
A Continous facility
Easy Installation
No Intricate Commands
Authentic and Reliable
Cross-citations
Intelligent Search
Search Results
Benchstrength
Short Listing for printing
Easy Instruction Manual
Regular updates
Annotation & bookmark
Multiple searches
Simultaneous results
Article notes
Text of judgments
True prints
Text of articles
 
 

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