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The publishers of Supreme Court Cases™ (SCC) are proud to present yet another version of their revolutionary research tool for the legal community - SCC OnLine® Case Finder CD-ROM Edition 2012.

The SCC OnLine® Case Finder Information Database and search program available on CD-ROM is a proven source for quick retrieval of case-law precedents of the Supreme Court of India, the High Courts, Statutory law and more resources.

SCC Online now brings to you ENGLISH LAW ON CD-ROM, containing judgments as published in the Law Reports & the Weekly Law Reports with True Print™ facility.

New Databases

The SCC Online team are proud to announce two new add on database for the CD-ROM Edition. These database will contain comprehensive Case Law information for the particular High Court.

Karnataka High Court

Contains full text of judgments with TruePrint™ published in the following journals:
Indian Law Reports (Karnataka Series) (1998-2011) with TruePrint™
Contains the full text of the latest unedited judgments (Latest Judgments) and judgments covering AIR Karnataka.
Also contains casenotes from All India Cases, Indian Civil Cases, Services Law Reporter and Indian Factories and Labour Reports. Cross-citations will be given to AIR (Kar), KLJ.
Data will be released in phases during 2011-12.

Madras High Court

Contains full text of judgments with TruePrint™ published in the following journals:
– Current Tamil Nadu Cases (CTC) (1995 - 2011) with TruePrint™
– Madras Weekly Notes (Criminal) [MWN(Cri)] (1940 - 2011) with TruePrint™
– Madras Weekly Notes (Criminal)(DCC) [MWN(Cri)(DCC)] (2000 - 2011) with TruePrint™
– Madras Weekly Notes [MNW(Civil)] (2010 - 2011) with TruePrint™
– Tamil Nadu Motor Accident Cases (TNMAC) (2004 - 2011) with TruePrint™
– The Law Weekly (1914 - 2011) with TruePrint™
Contains the full text of the latest unedited judgments (Latest Judgments) from January 2009 and judgments covering AIR-Madras. Also contains casenotes from All India Cases, Indian Civil Cases, Services Law Reporter and Indian Factories and Labour Reports.